DLF Homes Panchkula Private Limited Vs Vinay Narwal

National Consumer Disputes Redressal Commission 6 Dec 2021 First Appeal Nos. 1742, 1743, 1744, 1745, 1758, 1759, 1760, 1761, 1762 Of 2016, 956, 1011, 1013, 1248, 1462, 1464, 1465, 1727, 1728 Of 2017, 1249, 1272, 2023, 2025, 2026, 2627, 2028 Of 2018 (2021) 12 NCDRC CK 0019
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

First Appeal Nos. 1742, 1743, 1744, 1745, 1758, 1759, 1760, 1761, 1762 Of 2016, 956, 1011, 1013, 1248, 1462, 1464, 1465, 1727, 1728 Of 2017, 1249, 1272, 2023, 2025, 2026, 2627, 2028 Of 2018

Hon'ble Bench

R.K. Agrawal, President Member

Advocates

Gorav Kathuria, B.S. Sharma, Smriti Kanwar, Brig.Lawinder Singh Raizada, Brig. Lokesh Minocha, Abhishek Raghuvanshi, Pravin Bahadur, Seema Sundd, Priyash Sharma, Prabhat Ranjan, Alabhya Dhamija, Tanushi Patel

Final Decision

Dismissed

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 12 NCDRC CK 0019
  • Coram: R.K. Agrawal, President Member
  • Bench: Single Bench
  • Advocates: Gorav Kathuria, B.S. Sharma, Smriti Kanwar, Brig.Lawinder Singh Raizada, Brig. Lokesh Minocha, Abhishek Raghuvanshi, Pravin Bahadur, Seema Sundd, Priyash Sharma, Prabhat Ranjan, Alabhya Dhamija, Tanushi Patel
  • Result: Dismissed
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