Director, Pt. B.D. Sharma, Pgims Rohtak Haryana Vs M/s New Hindustan Security Services & Placeen Bureau & Anr

National Consumer Disputes Redressal Commission 4 Jan 2022 First Appeal No. 262 Of 2013 (2022) 01 NCDRC CK 0032
Bench: Division Bench
Acts Referenced

Judgement Snapshot

Case Number

First Appeal No. 262 Of 2013

Hon'ble Bench

C. Viswanath, Presiding Member; Ram Surat Ram Maurya, Member

Advocates

Rajat Rathee, Pradeep Solath

Acts Referred
  • Consumer Protection Act, 1986 - Section 2(1)(d)
  • Indian Penal Code, 1860 - Section 380, 457

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2022) 01 NCDRC CK 0032
  • Coram: C. Viswanath, Presiding Member; Ram Surat Ram Maurya, Member
  • Bench: Division Bench
  • Advocates: Rajat Rathee, Pradeep Solath
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 2(1)(d)
  • Indian Penal Code, 1860 - Section 380, 457
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