Prabha Vs Indore Development Authority & Anr

National Consumer Disputes Redressal Commission 10 Feb 2022 Revision Petition No. 2566 Of 2012 (2022) 02 NCDRC CK 0042
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 2566 Of 2012

Hon'ble Bench

Dinesh Singh, Presiding Member; Karuna Nand Bajpayee, Member

Advocates

Pawan Kumar Ray, Madhur Bhatnagar, Anil Kr. Sharma,

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 21(b)

Judgement Text

Translate:
Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2022) 02 NCDRC CK 0042
  • Coram: Dinesh Singh, Presiding Member; Karuna Nand Bajpayee, Member
  • Bench: Division Bench
  • Advocates: Pawan Kumar Ray, Madhur Bhatnagar, Anil Kr. Sharma,
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 21(b)
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