T. Murali Krishna Reddy S/O. Late Koti Reddy Vs Sunil Kumar Gautam & 3 Ors

National Consumer Disputes Redressal Commission 22 Feb 2022 First Appeal No. 1278 Of 2014 (2022) 02 NCDRC CK 0066
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

First Appeal No. 1278 Of 2014

Hon'ble Bench

C. Viswanath, Presiding Member; Ram Surat Ram Maurya, Member

Advocates

Suyodhan Byrapaneni, Jai Thakur, Anant Agarwal

Final Decision

Dismissed

Acts Referred
  • Indian Penal Code, 1860 - Section 34, 429, 468, 471, 506

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2022) 02 NCDRC CK 0066
  • Coram: C. Viswanath, Presiding Member; Ram Surat Ram Maurya, Member
  • Bench: Division Bench
  • Advocates: Suyodhan Byrapaneni, Jai Thakur, Anant Agarwal
  • Result: Dismissed
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 34, 429, 468, 471, 506
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