Pallab Mohan Chakraborti S/o Lt. Biswanath Chakraborti Vs Debayan Ganguly S/o Mr. Malay Kumar Ganguly

National Consumer Disputes Redressal Commission 22 Feb 2022 Revision Petition No. 2447 Of 2018 (2022) 02 NCDRC CK 0077
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 2447 Of 2018

Hon'ble Bench

R.K. Agrawal, President Member; Dr. S.M. Kantikar, Member

Advocates

Pooja Shukla, Surojit Gangopadhyay, Chitralekha Das

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act 1986 - Section 12, 19, 21(a)(ii)
  • Code of Civil Procedure, 1908 - Section 151, Order 13 Rule 6

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 02 NCDRC CK 0077
  • Coram: R.K. Agrawal, President Member; Dr. S.M. Kantikar, Member
  • Bench: Division Bench
  • Advocates: Pooja Shukla, Surojit Gangopadhyay, Chitralekha Das
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act 1986 - Section 12, 19, 21(a)(ii)
  • Code of Civil Procedure, 1908 - Section 151, Order 13 Rule 6
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