Needle Industries (India) Private Limited Vs State Bank Of India & Anr

National Consumer Disputes Redressal Commission 21 Apr 2022 First Appeal No. 21 Of 2016 (2022) 04 NCDRC CK 0045
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

First Appeal No. 21 Of 2016

Hon'ble Bench

R.K. Agrawal, President Member; Dr. S.M. Kantikar, Member

Advocates

Krishna Srinivasan

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 2(1)(d)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2022) 04 NCDRC CK 0045
  • Coram: R.K. Agrawal, President Member; Dr. S.M. Kantikar, Member
  • Bench: Division Bench
  • Advocates: Krishna Srinivasan
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 2(1)(d)
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