Sriharsh Singh Vs Ireo Grace Realtech Private Limited & 4 Ors

Case No: Consumer Case No. 2500 Of 2018

Date of Decision: June 14, 2022

Acts Referred: Consumer Protection Act, 1986 — Section 2(1)(d), 2(1)(o), 14(1)(d), 21(a)(i)

Hon'ble Judges: Deepa Sharma, Presiding Member; Subhash Chandra, Member

Bench: Division Bench

Advocate: Sameer Chaudhary, Rahul Ahuja, Gaurav Sharma, Akarsh Sharma,

Final Decision: Disposed Of