Rama Sankar Jaiswal Vs Vasan Eye Care Hospital & 2 Ors

National Consumer Disputes Redressal Commission 10 Jun 2022 Revision Petition Nos. 2095, 2230 Of 2017 (2022) 06 NCDRC CK 0035
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Revision Petition Nos. 2095, 2230 Of 2017

Hon'ble Bench

Dr. S.M. Kantikar, Presiding Member; Binoy Kumar, Member

Advocates

Prasanta Banerjee, Sanjoy Kumar Ghosh, Rupali S. Ghosh

Final Decision

Dismissed

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 06 NCDRC CK 0035
  • Coram: Dr. S.M. Kantikar, Presiding Member; Binoy Kumar, Member
  • Bench: Division Bench
  • Advocates: Prasanta Banerjee, Sanjoy Kumar Ghosh, Rupali S. Ghosh
  • Result: Dismissed
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