Ved Prakash Aggarwal Vs Rajesh Singh (Advocate)

National Consumer Disputes Redressal Commission 23 Jun 2022 Revision Petition No. 595 Of 2022 (2022) 06 NCDRC CK 0042
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 595 Of 2022

Hon'ble Bench

C. Viswanath, Presiding Member; Ram Surat Ram Maurya, Member

Advocates

Ved Prakash Aggarwal

Final Decision

Allowed

Acts Referred
  • Consumer Protection Act, 1986 - Section 2(1)(o)
  • Consumer Protection Act, 2019 - Section 2(42)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2022) 06 NCDRC CK 0042
  • Coram: C. Viswanath, Presiding Member; Ram Surat Ram Maurya, Member
  • Bench: Division Bench
  • Advocates: Ved Prakash Aggarwal
  • Result: Allowed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 2(1)(o)
  • Consumer Protection Act, 2019 - Section 2(42)
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