M/s Medical Eleborate Concept Private Limited Vs M/s Ford India Private Limited & 2 Ors

National Consumer Disputes Redressal Commission 17 Aug 2022 First Appeal No. 342 Of 2019 (2022) 08 NCDRC CK 0052
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

First Appeal No. 342 Of 2019

Hon'ble Bench

Dinesh Singh, Presiding Member; Karuna Nand Bajpayee, Member

Advocates

Divanshu Aggarwal, Narender S. Yadav

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 19

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 08 NCDRC CK 0052
  • Coram: Dinesh Singh, Presiding Member; Karuna Nand Bajpayee, Member
  • Bench: Division Bench
  • Advocates: Divanshu Aggarwal, Narender S. Yadav
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 19
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