Arun Kumar Mishra Vs GTM Builders & Promoters Pvt. Ltd. & 5 Ors

National Consumer Disputes Redressal Commission 27 Sep 2022 First Appeal Nos. 335, 336, 337, 338, 345, 346, 347, 384, 402, 436, 437, 438, 439, 440, 441, 442, 443, 444, 445 Of 2013, 21, 22, 23, 24, 25, 27, 28, 29, 34, 35, 36, 37, 38, 39, 40, 41 Of 2014, 1335 Of 2016 (2022) 09 NCDRC CK 0077
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

First Appeal Nos. 335, 336, 337, 338, 345, 346, 347, 384, 402, 436, 437, 438, 439, 440, 441, 442, 443, 444, 445 Of 2013, 21, 22, 23, 24, 25, 27, 28, 29, 34, 35, 36, 37, 38, 39, 40, 41 Of 2014, 1335 Of 2016

Hon'ble Bench

Ram Surat Ram Maurya, Presiding Member

Advocates

Arun Kumar Mishra, Dr. Abhishek Atrey, Dr. H.B. Mishra, Sandeep Bisht, Apratim Animesh Thakur, Amrit Koul, Bikas Mohanti, Shashwat Prateek Panda, Rajiv Pathak, Aditya Narain, Rahul Malhotra, Fanish Rai, Pallavi Tayal, Gaurav Sahdev, Raj Shekhar, Ashikesh Gupta, Himanshi Madaan

Final Decision

Disposed Of

Acts Referred
  • Consumer Protection Act, 1986 - Section 14
  • Contract Act, 1872 - Section 56
  • Finance Act, 1994 - Section 30a

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 09 NCDRC CK 0077
  • Coram: Ram Surat Ram Maurya, Presiding Member
  • Bench: Single Bench
  • Advocates: Arun Kumar Mishra, Dr. Abhishek Atrey, Dr. H.B. Mishra, Sandeep Bisht, Apratim Animesh Thakur, Amrit Koul, Bikas Mohanti, Shashwat Prateek Panda, Rajiv Pathak, Aditya Narain, Rahul Malhotra, Fanish Rai, Pallavi Tayal, Gaurav Sahdev, Raj Shekhar, Ashikesh Gupta, Himanshi Madaan
  • Result: Disposed Of
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 14
  • Contract Act, 1872 - Section 56
  • Finance Act, 1994 - Section 30a
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