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National Consumer Disputes Redressal Commission 28 Nov 2022 Consumer Case No. 407 Of 2019 (2022) 11 NCDRC CK 0079
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Consumer Case No. 407 Of 2019

Hon'ble Bench

Ram Surat Ram Maurya, Presiding Member; Dr. Inder Jit Singh, Member

Advocates

Nitin Bharadwaj, Gauri Venkatraman, Sameer Chaudhary, Rahul Ahuja, Gaurav Sharma, Arvind Lamba

Final Decision

Disposed Of

Judgement Text

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Case Metadata
  • Ck Citation: (2022) 11 NCDRC CK 0079
  • Coram: Ram Surat Ram Maurya, Presiding Member; Dr. Inder Jit Singh, Member
  • Bench: Division Bench
  • Advocates: Nitin Bharadwaj, Gauri Venkatraman, Sameer Chaudhary, Rahul Ahuja, Gaurav Sharma, Arvind Lamba
  • Result: Disposed Of
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