Kulin Bhupatrai Shah Vs Nutan Kailas Niwas Cooperative Housing Society Ltd. & Anr

National Consumer Disputes Redressal Commission 6 Dec 2022 Consumer Case Nos. 2597, 2598 Of 2018 (2022) 12 NCDRC CK 0017
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Consumer Case Nos. 2597, 2598 Of 2018

Hon'ble Bench

Ram Surat Ram Maurya, Presiding Member; Dr. Inder Jit Singh, Member

Advocates

Karan R. Dua, Viraj Kadam

Final Decision

Disposed Of

Acts Referred
  • Maharashtra Ownership Flats (Regulations of The Promotion of Construction, Sale, Management and Transfer) Act, 1963 - Section 7

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2022) 12 NCDRC CK 0017
  • Coram: Ram Surat Ram Maurya, Presiding Member; Dr. Inder Jit Singh, Member
  • Bench: Division Bench
  • Advocates: Karan R. Dua, Viraj Kadam
  • Result: Disposed Of
Referenced Acts & Sections
  • Maharashtra Ownership Flats (Regulations of The Promotion of Construction, Sale, Management and Transfer) Act, 1963 - Section 7
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