Haresh Kishindas Dua Vs Ruparel Estates (I) Private Limited & 6 Ors

National Consumer Disputes Redressal Commission 9 Jan 2023 Consumer Case No. 1842 Of 2016 (2023) 01 NCDRC CK 0015
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Consumer Case No. 1842 Of 2016

Hon'ble Bench

Ram Surat Ram Maurya, Presiding Member; Dr. Inder Jit Singh, Member

Advocates

Abhijat, Mansi Sharma, Mohd. Shahan Ulla, Deepanshu Latka

Final Decision

Partly Allowed

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2023) 01 NCDRC CK 0015
  • Coram: Ram Surat Ram Maurya, Presiding Member; Dr. Inder Jit Singh, Member
  • Bench: Division Bench
  • Advocates: Abhijat, Mansi Sharma, Mohd. Shahan Ulla, Deepanshu Latka
  • Result: Partly Allowed
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