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National Consumer Disputes Redressal Commission 11 Jan 2023 Consumer Case No. 1851 Of 2018 (2023) 01 NCDRC CK 0030
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Consumer Case No. 1851 Of 2018

Hon'ble Bench

Ram Surat Ram Maurya, Presiding Member; Dr. Inder Jit Singh, Member

Advocates

Ankur Singh, Saurav Agarwal, Arjun Masters, Zahid Laiq Ahmed, Girsh Ahuja, Kavya Pahwa

Final Decision

Dismissed

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2023) 01 NCDRC CK 0030
  • Coram: Ram Surat Ram Maurya, Presiding Member; Dr. Inder Jit Singh, Member
  • Bench: Division Bench
  • Advocates: Ankur Singh, Saurav Agarwal, Arjun Masters, Zahid Laiq Ahmed, Girsh Ahuja, Kavya Pahwa
  • Result: Dismissed
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