M/s Sankalp Siddhi Tower 'A' Wing Co Operative Housing Society Ltd Vs M/s Sarah Enterprises & Anr

National Consumer Disputes Redressal Commission 28 Mar 2023 Consumer Case No. 252 Of 2013 (2023) 03 NCDRC CK 0088
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Consumer Case No. 252 Of 2013

Hon'ble Bench

Ram Surat Ram Maurya, Presiding Member

Advocates

Uday B. Wavikar, Vikash Nautiyal

Final Decision

Dismissed

Judgement Text

Translate:
Supreme Court
Jothi @ Nagajothi Vs State, Rep. By The Inspector Of Police
11 Dec 2025
Sikkim HC
Sikkim State Cooperative Supply And Marketing Federation Limited Vs Deputy Commissioner Of Income-tax, Circle 3(2), Gangtok
10 Dec 2025
From The Blog
Delhi High Court Grants Default Bail: Extension of NDPS Investigation Without Notice Violates Article 21
Dec
15
2025

Court News

Delhi High Court Grants Default Bail: Extension of NDPS Investigation Without Notice Violates Article 21
Read More
Madras High Court: Honour Killing Still Plagues Society, Bail Must Be Rare in Grave Offences
Dec
15
2025

Court News

Madras High Court: Honour Killing Still Plagues Society, Bail Must Be Rare in Grave Offences
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2023) 03 NCDRC CK 0088
  • Coram: Ram Surat Ram Maurya, Presiding Member
  • Bench: Single Bench
  • Advocates: Uday B. Wavikar, Vikash Nautiyal
  • Result: Dismissed
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.