Rahul Gupta Vs Ireo Grace Private Limited

National Consumer Disputes Redressal Commission 11 Jul 2023 Consumer Case No.1386 Of 2016 (2023) 07 NCDRC CK 0063
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Consumer Case No.1386 Of 2016

Hon'ble Bench

Ram Surat Ram Maurya, Presiding Member; Binoy Kumar, Member

Advocates

Arav Kapoor, Gaurav Sharma, Sadhvi Swarup, Rahul Ahuja

Final Decision

Partly Allowed

Acts Referred
  • Contract Act, 1872 - Section 74

Judgement Text

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Case Metadata
  • Ck Citation: (2023) 07 NCDRC CK 0063
  • Coram: Ram Surat Ram Maurya, Presiding Member; Binoy Kumar, Member
  • Bench: Division Bench
  • Advocates: Arav Kapoor, Gaurav Sharma, Sadhvi Swarup, Rahul Ahuja
  • Result: Partly Allowed
Referenced Acts & Sections
  • Contract Act, 1872 - Section 74
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