Narendra Ojha & Anr Vs District Co Operative Officer & Anr

National Consumer Disputes Redressal Commission 21 Sep 2023 Revision Petition No. 3160 Of 2017 (2023) 09 NCDRC CK 0096
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 3160 Of 2017

Hon'ble Bench

Subhash Chandra, Presiding Member; Bharatkumar Pandya, Member

Advocates

Sanjeev Kumar Verma

Final Decision

Disposed Of

Acts Referred
  • Consumer Protection Act, 1986 - Section 21(b)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2023) 09 NCDRC CK 0096
  • Coram: Subhash Chandra, Presiding Member; Bharatkumar Pandya, Member
  • Bench: Division Bench
  • Advocates: Sanjeev Kumar Verma
  • Result: Disposed Of
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 21(b)
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