Kamaljit Singh Gill Vs United India Insurance Company Ltd

National Consumer Disputes Redressal Commission 27 Sep 2023 Revision Petition No. 1859 Of 2014 (2023) 09 NCDRC CK 0117
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 1859 Of 2014

Hon'ble Bench

Sudip Ahluwalia, Presiding Member

Advocates

M.K. Ghosh, Mr. N. Mateen, Tina Garg, Abhishek Gola, Anshul Kumar

Final Decision

Disposed Of

Acts Referred
  • Consumer Protection Act, 1986 - Section 21

Judgement Text

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Case Metadata
  • Ck Citation: (2023) 09 NCDRC CK 0117
  • Coram: Sudip Ahluwalia, Presiding Member
  • Bench: Single Bench
  • Advocates: M.K. Ghosh, Mr. N. Mateen, Tina Garg, Abhishek Gola, Anshul Kumar
  • Result: Disposed Of
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 21
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