Umesh Trivedi Vs Manager SBI Life Insurance Co. Ltd. & Anr

National Consumer Disputes Redressal Commission 1 Nov 2023 Revision Petition No. 1646 Of 2019
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 1646 Of 2019

Hon'ble Bench

Dr. Inder Jit Singh, Presiding Member

Advocates

Priyanshi Varshney, Kamal Chamaria, Kapil Chawla

Final Decision

Allowed

Acts Referred

Consumer Protection Act, 1986 — Section 21(b)

Judgement Text

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Case Metadata
  • Coram: Dr. Inder Jit Singh, Presiding Member
  • Bench: Single Bench
  • Advocates: Priyanshi Varshney, Kamal Chamaria, Kapil Chawla
  • Result: Allowed
Referenced Acts & Sections

Consumer Protection Act, 1986 — Section 21(b)

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