State Bank Of India Vs Govt. T. Romana College

National Consumer Disputes Redressal Commission 30 Jul 2024 Revision Petition No. 1093 Of 2022 (2024) 07 NCDRC CK 0078
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 1093 Of 2022

Hon'ble Bench

Avm J. Rajendra, Avsm Vsm (Retd.), Presiding Member

Advocates

Jai Mohan, J.C. Lalnunsanga

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 21(b)
  • Consumer Protection Act, 2019 - Section 58(1)(b)

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 07 NCDRC CK 0078
  • Coram: Avm J. Rajendra, Avsm Vsm (Retd.), Presiding Member
  • Bench: Single Bench
  • Advocates: Jai Mohan, J.C. Lalnunsanga
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 21(b)
  • Consumer Protection Act, 2019 - Section 58(1)(b)
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