Bhagwati Devi Bais & 2 Ors Vs Prakriya Prabhari (Process In-Charge) & Anr

National Consumer Disputes Redressal Commission 19 Nov 2024 Revision Petition No. 1097, 1098 Of 2022 (2024) 11 NCDRC CK 0001
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Revision Petition No. 1097, 1098 Of 2022

Hon'ble Bench

A. P. Sahi, President Member; Bharatkumar Pandya, Member

Advocates

Anis Ur Rehman, Trivikram Nayak

Final Decision

Allowed

Judgement Text

Translate:
Supreme Court
Jothi @ Nagajothi Vs State, Rep. By The Inspector Of Police
11 Dec 2025
Sikkim HC
Sikkim State Cooperative Supply And Marketing Federation Limited Vs Deputy Commissioner Of Income-tax, Circle 3(2), Gangtok
10 Dec 2025
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Case Metadata
  • Ck Citation: (2024) 11 NCDRC CK 0001
  • Coram: A. P. Sahi, President Member; Bharatkumar Pandya, Member
  • Bench: Division Bench
  • Advocates: Anis Ur Rehman, Trivikram Nayak
  • Result: Allowed
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