Yatri Hotel & Anr Vs Arjun Kami

National Consumer Disputes Redressal Commission 19 Nov 2024 First Appeal No. 468 Of 2022 (2024) 11 NCDRC CK 0002
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

First Appeal No. 468 Of 2022

Hon'ble Bench

Subhash Chandra,Presiding Member; Dr. Sadhna Shanker, Member

Advocates

Abhay Kumar, Shagun Ruhil, Kusum Pandey, Vikas Nautiyal, Alok Mukhopadhyay

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 19

Judgement Text

Translate:
Delhi HC
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Case Metadata
  • Ck Citation: (2024) 11 NCDRC CK 0002
  • Coram: Subhash Chandra,Presiding Member; Dr. Sadhna Shanker, Member
  • Bench: Division Bench
  • Advocates: Abhay Kumar, Shagun Ruhil, Kusum Pandey, Vikas Nautiyal, Alok Mukhopadhyay
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 19
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