Naresh Bansal S/o. Sh. R.D. Bansal & Anr Vs M/s Omaxe Ltd Through Its Managing Director

National Consumer Disputes Redressal Commission 19 Nov 2024 Appeal Execution No. 246 Of 2023 (2024) 11 NCDRC CK 0004
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Appeal Execution No. 246 Of 2023

Hon'ble Bench

Subhash Chandra,Presiding Member; Dr. Sadhna Shanker, Member

Advocates

Varun Dhingra, Devashish, Siddharth, Tarun Sharma, Manek Sharma, A. R. Pawan Aggarwal

Final Decision

Disposed Of

Acts Referred
  • Consumer Protection Act, 2019 - Section 73

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 11 NCDRC CK 0004
  • Coram: Subhash Chandra,Presiding Member; Dr. Sadhna Shanker, Member
  • Bench: Division Bench
  • Advocates: Varun Dhingra, Devashish, Siddharth, Tarun Sharma, Manek Sharma, A. R. Pawan Aggarwal
  • Result: Disposed Of
Referenced Acts & Sections
  • Consumer Protection Act, 2019 - Section 73
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