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Mohd. Mukhtar Vs Bajaj Allianz General Insurance Co. Ltd

Case No: Revision Petition No.168 Of 2018

Date of Decision: Nov. 18, 2024

Acts Referred: Consumer Protection Act, 1986 — Section 21(b)

Hon'ble Judges: Karuna Nand Bajpayee, Presiding Member; Dr. Sadhna Shanker, Member

Bench: Division Bench

Advocate: Pawan Kumar Ray, Amit Kumar Maihan

Final Decision: Allowed

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Judgement