Vivek Gulati & Anr Vs Realtech Developments And Infrastructure (India) Pvt. Ltd. & Anr

National Consumer Disputes Redressal Commission 18 Nov 2024 Consumer Case No. 1434, 1435 Of 2018 (2024) 11 NCDRC CK 0008
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Consumer Case No. 1434, 1435 Of 2018

Hon'ble Bench

Karuna Nand Bajpayee, Presiding Member; Dr. Sadhna Shanker, Member

Advocates

Muskan Gupta

Final Decision

Partly Allowed

Acts Referred
  • Consumer Protection Act, 1986 - Section 21(a)(i)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2024) 11 NCDRC CK 0008
  • Coram: Karuna Nand Bajpayee, Presiding Member; Dr. Sadhna Shanker, Member
  • Bench: Division Bench
  • Advocates: Muskan Gupta
  • Result: Partly Allowed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 21(a)(i)
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