Life Insurance Corporation Of India & Anr Vs Satwinder Kaur

National Consumer Disputes Redressal Commission 26 Nov 2024 Revision Petition No. 95 Of 2022 (2024) 11 NCDRC CK 0089
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 95 Of 2022

Hon'ble Bench

A. P. Sahi, President Member; Dr. Inder Jit Singh, Member

Advocates

Rajesh Mahindru, Anupam Dwivedi, Saumya Dubey, Vikas Kumar Sinha

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 2019 - Section 58(1)(b)

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 11 NCDRC CK 0089
  • Coram: A. P. Sahi, President Member; Dr. Inder Jit Singh, Member
  • Bench: Division Bench
  • Advocates: Rajesh Mahindru, Anupam Dwivedi, Saumya Dubey, Vikas Kumar Sinha
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 2019 - Section 58(1)(b)
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