One School Goa Vs Vibha Singh

National Consumer Disputes Redressal Commission 25 Nov 2024 Revision Petition No. 498 Of 2021 (2024) 11 NCDRC CK 0065
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 498 Of 2021

Hon'ble Bench

Avm J. Rajendra, Avsm Vsm (Retd.),Presiding Member

Advocates

B.S. Sharma, Deepinder Kaur, Mallika Prabhakar

Final Decision

Allowed

Acts Referred
  • Consumer Protection Act, 2019 - Section 58(1)(b)

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 11 NCDRC CK 0065
  • Coram: Avm J. Rajendra, Avsm Vsm (Retd.),Presiding Member
  • Bench: Single Bench
  • Advocates: B.S. Sharma, Deepinder Kaur, Mallika Prabhakar
  • Result: Allowed
Referenced Acts & Sections
  • Consumer Protection Act, 2019 - Section 58(1)(b)
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