Krishna Kumar Kushwaha Vs Managing Director, United India Insurance Company Ltd. & Anr

National Consumer Disputes Redressal Commission 25 Nov 2024 Revision Petition No. 455 Of 2021 (2024) 11 NCDRC CK 0066
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 455 Of 2021

Hon'ble Bench

Avm J. Rajendra, Avsm Vsm (Retd.),Presiding Member

Advocates

Abishek Chaudhary, Suman Bagga

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 21(b)
  • Consumer Protection Act, 2019 - Section 58(1)(b)
  • Indian Penal Code, 1860 - Section 279, 337, 338, 363, 366, 376

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 11 NCDRC CK 0066
  • Coram: Avm J. Rajendra, Avsm Vsm (Retd.),Presiding Member
  • Bench: Single Bench
  • Advocates: Abishek Chaudhary, Suman Bagga
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 21(b)
  • Consumer Protection Act, 2019 - Section 58(1)(b)
  • Indian Penal Code, 1860 - Section 279, 337, 338, 363, 366, 376
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