RBL Bank Ltd Vs Sh. Kanwaljit Singh Joson & Ors

National Consumer Disputes Redressal Commission 27 Nov 2024 Revision Petition No. 2891 Of 2024 (2024) 11 NCDRC CK 0102
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 2891 Of 2024

Hon'ble Bench

Dr. Inder Jit Singh, Presiding Member

Advocates

Thanmay Manohar

Final Decision

Disposed Of

Acts Referred

Consumer Protection Act, 2019 — Section 38(3)(a), 41

Judgement Text

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Case Metadata
  • Citation: (2024) 11 NCDRC CK 0102
  • Coram: Dr. Inder Jit Singh, Presiding Member
  • Bench: Single Bench
  • Advocates: Thanmay Manohar
  • Result: Disposed Of
Referenced Acts & Sections

Consumer Protection Act, 2019 — Section 38(3)(a), 41

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