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TSI Business Parks Hyderabad Private Limited Vs Telangana State Industrial Infrastructure Corporation Ltd.

Case No: I.A.No. 3 Of 2020 In Writ Petition No. 8732 Of 2020, Writ Petition No. 8732 Of 2020

Date of Decision: Dec. 18, 2023

Acts Referred: Special Economic Zone Rules, 2006 — Rule 11(9)#Special Economic Zones Act, 2005 — Section 10(10)

Hon'ble Judges: T. Madhavi Devi, J

Bench: Single Bench

Final Decision: Dismissed/Allowed

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Judgement