Mittapalli Hari Kishan Vs State Of Telangana
              
              Bench: Single Bench
            
          
          
            
              
              Result Published
            
          
          
            
              
              Acts Referenced
            
          
        Judgement Snapshot
Case Number
Writ Petition No. 5944 Of 2024
Hon'ble Bench
N.V.Shravan Kumar, J
Final Decision
Disposed Of
Acts Referred
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2#Securitisation and Reconstruction of Financial Assets and Enforcement of Securities Interest Act, 2002 — Section 13(2), 34#Recovery of Debts and Bankruptcy Act, 1993 — Section 31B#Registration Act, 1908 — Section 71
Judgement Text
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