Amar Biotech Limited Vs Mahyco Monsanto Biotech (India) Limited And Ors

Competition Commission Of India 21 Sep 2016 Case No. 36 Of 2016 (2016) 09 CCI CK 0001
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Case No. 36 Of 2016

Hon'ble Bench

Devender Kumar Sikri Chairperson; S. L. Bunker Member; Sudhir Mital Member; Augustine Peter Member; U. C. Nahta Member; M. S. Sahoo Member; G. P. Mittal Member

Advocates

Vaibhav Gaggar, Saksham Dhingra, Samdli Virma, D.D. Naidu, Ramji Srinivasan, Naval Satarawala Chopra, Aman Singh Sethi, Anandh Venkataraman, Nitika Dwivedi, Tushar, Sharad Kumar, Smitha Murthy, G. R. Bhatia, Abdullah Hussain, Kanika Chowdhary Nayar, Rudre

Final Decision

Dismissed

Acts Referred
  • Competition Act, 2002 - Section 3, 3(4), 4, 5, 19(1)(a), 19(3), 26(1)
  • Patents Act, 1970 - Section 105

Judgement Text

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Case Metadata
  • Ck Citation: (2016) 09 CCI CK 0001
  • Coram: Devender Kumar Sikri Chairperson; S. L. Bunker Member; Sudhir Mital Member; Augustine Peter Member; U. C. Nahta Member; M. S. Sahoo Member; G. P. Mittal Member
  • Bench: Full Bench
  • Advocates: Vaibhav Gaggar, Saksham Dhingra, Samdli Virma, D.D. Naidu, Ramji Srinivasan, Naval Satarawala Chopra, Aman Singh Sethi, Anandh Venkataraman, Nitika Dwivedi, Tushar, Sharad Kumar, Smitha Murthy, G. R. Bhatia, Abdullah Hussain, Kanika Chowdhary Nayar, Rudre
  • Result: Dismissed
Referenced Acts & Sections
  • Competition Act, 2002 - Section 3, 3(4), 4, 5, 19(1)(a), 19(3), 26(1)
  • Patents Act, 1970 - Section 105
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