Inphase Power Technologies Private Limited Vs Abb India Limited
Bench: Full Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Case No. 12 Of 2016
Hon'ble Bench
Devender Kumar Sikri Chairperson; S. L. Bunker Member; Sudhir Mital Member; Augustine Peter Member; U. C. Nahta Member; M. S. Sahoo Member; G. P. Mittal Member
Advocates
Nitin Kumar Gupta, Samir Gandhi, Anind Thomas, Kamya Rajagopal, Shivanghi Sukumar
Final Decision
Allowed
Acts Referred
- Competition Act, 2002 - Section 2(r), 2(t), 2(s), 3, 4, 4(2)(c), 4(2)(e), 4(2)(b)(i), 4(2)(b)(ii), 19(4), 19(1)(a), 26(1)
- Evidence Act, 1872 - Section 65B
Judgement Text
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