Actuate Business Consulting Pvt. Ltd. Vs Ambika Trading & Construction Co. Pvt. Ltd.

Competition Commission Of India 3 May 2016 Case No. 22 Of 2016 (2016) 05 CCI CK 0001
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Case No. 22 Of 2016

Hon'ble Bench

Devender Kumar Sikri Chairperson; S. L. Bunker Member; Sudhir Mital Member; Augustine Peter Member; M. S. Sahoo Member; G. P. Mittal Member

Final Decision

Dismissed

Acts Referred
  • Competition Act, 2002 - Section 4, 19(1)(a), 26(2), 33

Judgement Text

Translate:
Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2016) 05 CCI CK 0001
  • Coram: Devender Kumar Sikri Chairperson; S. L. Bunker Member; Sudhir Mital Member; Augustine Peter Member; M. S. Sahoo Member; G. P. Mittal Member
  • Bench: Full Bench
  • Result: Dismissed
Referenced Acts & Sections
  • Competition Act, 2002 - Section 4, 19(1)(a), 26(2), 33
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