Eskay Video Pvt. Ltd. Vs Real Image Media Technologies Pvt. Ltd.

Competition Commission Of India 9 Aug 2016 Case No. 57 Of 2016 (2016) 08 CCI CK 0004
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Case No. 57 Of 2016

Hon'ble Bench

Devender Kumar Sikri Chairperson; S. L. Bunker Member; Sudhir Mital Member; Augustine Peter Member; U. C. Nahta Member; G. P. Mittal Member

Advocates

Bunmeet Singh, Bharat Budholia, Kaustav Kundu, Avinash Sharma, Gopal Jain, Rahul Rai, Samir Agrawal, Rhea Srivastava, Kriti Awasthi, Rajesh Mishra, Amit Thukral, Jawahar Trivedi, Jaiveer Shergill, Nikhil Pillai, Raj Kamal Chourasia

Final Decision

Dismissed

Acts Referred
  • Competition Act, 2002 - Section 3, 4, 19(1)(a), 26(2)

Judgement Text

Translate:
Supreme Court
Jothi @ Nagajothi Vs State, Rep. By The Inspector Of Police
11 Dec 2025
Sikkim HC
Sikkim State Cooperative Supply And Marketing Federation Limited Vs Deputy Commissioner Of Income-tax, Circle 3(2), Gangtok
10 Dec 2025
From The Blog
Delhi High Court Grants Default Bail: Extension of NDPS Investigation Without Notice Violates Article 21
Dec
15
2025

Court News

Delhi High Court Grants Default Bail: Extension of NDPS Investigation Without Notice Violates Article 21
Read More
Madras High Court: Honour Killing Still Plagues Society, Bail Must Be Rare in Grave Offences
Dec
15
2025

Court News

Madras High Court: Honour Killing Still Plagues Society, Bail Must Be Rare in Grave Offences
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2016) 08 CCI CK 0004
  • Coram: Devender Kumar Sikri Chairperson; S. L. Bunker Member; Sudhir Mital Member; Augustine Peter Member; U. C. Nahta Member; G. P. Mittal Member
  • Bench: Full Bench
  • Advocates: Bunmeet Singh, Bharat Budholia, Kaustav Kundu, Avinash Sharma, Gopal Jain, Rahul Rai, Samir Agrawal, Rhea Srivastava, Kriti Awasthi, Rajesh Mishra, Amit Thukral, Jawahar Trivedi, Jaiveer Shergill, Nikhil Pillai, Raj Kamal Chourasia
  • Result: Dismissed
Referenced Acts & Sections
  • Competition Act, 2002 - Section 3, 4, 19(1)(a), 26(2)
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.