K Sera Sera Digital Cinema Ltd. Vs Pen India Ltd. And Anr

Competition Commission Of India 21 Jun 2017 Case No. 97of 2016 (2017) 06 CCI CK 0006
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Case No. 97of 2016

Hon'ble Bench

Devender Kumar Sikri Chairperson; S. L. Bunker Member; Sudhir Mital Member; U. C. Nahta Member

Advocates

Rachit Batra, Sushil Shukla, Babul Biswas, Rishi Agrawala, Mayank Sapre, Rahul Mehta, Gopal Jain, Karan S. Chandhiok, Kalyani Singh, Chinmayee Chandra, Aroon Menon, Mahima Singh, Amit Thukral, Bharat Budholia, nisha Chand, Smita Andrews, Deepak Hirani

Final Decision

Dismissed

Acts Referred
  • Competition Act, 2002 - Section 3, 3(3), 3(5)(i)(a), 4, 19(1)(a), 26(2)

Judgement Text

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Case Metadata
  • Ck Citation: (2017) 06 CCI CK 0006
  • Coram: Devender Kumar Sikri Chairperson; S. L. Bunker Member; Sudhir Mital Member; U. C. Nahta Member
  • Bench: Full Bench
  • Advocates: Rachit Batra, Sushil Shukla, Babul Biswas, Rishi Agrawala, Mayank Sapre, Rahul Mehta, Gopal Jain, Karan S. Chandhiok, Kalyani Singh, Chinmayee Chandra, Aroon Menon, Mahima Singh, Amit Thukral, Bharat Budholia, nisha Chand, Smita Andrews, Deepak Hirani
  • Result: Dismissed
Referenced Acts & Sections
  • Competition Act, 2002 - Section 3, 3(3), 3(5)(i)(a), 4, 19(1)(a), 26(2)
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