Adcept Technologies Pvt. Ltd. Vs Bharat Coking Coal Limited (Bccl)
Bench: Full Bench
Result Published
Acts Referenced
Judgement Snapshot
Case Number
Case No. 16 Of 2013
Hon'ble Bench
H.C. Gupta Member; Geeta Gouri Member; Anurag Goel Member; M.L. Tayal Member; S.N. Dhingra Member; S.L.Bunker Member; Ashok Chawla Chairperson
Final Decision
Dismissed
Acts Referred
- Competition Act, 2002 - Section 3, 3(3), 4, 19(1)(a), 26(2)
Judgement Text
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