Quadrant Epp Surlon India Ltd. Vs Ina Bearings India Pvt. Ltd.

Competition Commission Of India 27 May 2013 Case No. 19 Of 2013 (2013) 05 CCI CK 0007
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Case No. 19 Of 2013

Hon'ble Bench

Ashok Chawla Chairperson; Geeta Gouri Member; Anurag Goel Member; M.L.Tayal Member; S.N. Dhingra Member; S.L. Bunker Member

Advocates

Manoj Kumar Garg, R.K. Singh

Final Decision

Dismissed

Acts Referred
  • Competition Act, 2002 - Section 2(r), 2(t), 2(s), 3, 3(3), 3(4), 4, 4(2)(a)(i), 4(2)(b)(i), 4(2)(c)(i), 19(5), 19(7), 26(1), 26(2)

Judgement Text

Translate:
From The Blog
Delhi High Court Grants Default Bail: Extension of NDPS Investigation Without Notice Violates Article 21
Dec
15
2025

Court News

Delhi High Court Grants Default Bail: Extension of NDPS Investigation Without Notice Violates Article 21
Read More
Madras High Court: Honour Killing Still Plagues Society, Bail Must Be Rare in Grave Offences
Dec
15
2025

Court News

Madras High Court: Honour Killing Still Plagues Society, Bail Must Be Rare in Grave Offences
Read More