Rahul Sharma Vs Terra Group Alias Adinath Properties Pvt. Ltd.

Competition Commission Of India 23 Jun 2015 Case No. 42 Of 2015 (2015) 06 CCI CK 0011
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Case No. 42 Of 2015

Hon'ble Bench

Ashok Chawla Chairperson; S. L. Bunker Member; Sudhir Mital Member; Augustine Peter Member; U.C. Nahta Member; M. S. Sahoo Member

Final Decision

Dismissed

Acts Referred
  • Competition Act, 2002 - Section 2(r), 3, 4, 19(1)(a), 26(2)

Judgement Text

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Case Metadata
  • Ck Citation: (2015) 06 CCI CK 0011
  • Coram: Ashok Chawla Chairperson; S. L. Bunker Member; Sudhir Mital Member; Augustine Peter Member; U.C. Nahta Member; M. S. Sahoo Member
  • Bench: Full Bench
  • Result: Dismissed
Referenced Acts & Sections
  • Competition Act, 2002 - Section 2(r), 3, 4, 19(1)(a), 26(2)
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