Cloudwalker Streaming Technologies Private Limited, Vs Bennett, Coleman And Co. Ltd,

Competition Commission Of India 29 Sep 2015 Case No. 46 Of 2015 (2015) 09 CCI CK 0003
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Case No. 46 Of 2015

Hon'ble Bench

S. L. Bunker Member; Sudhir Mital Member; Augustine Peter Member; U.C. Nahta Member; M. S. Sahoo Member

Advocates

Ajit Anekar

Final Decision

Dismissed

Acts Referred
  • Competition Act, 2002 - Section 4, 19(1)(a), 26(2)

Judgement Text

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Case Metadata
  • Ck Citation: (2015) 09 CCI CK 0003
  • Coram: S. L. Bunker Member; Sudhir Mital Member; Augustine Peter Member; U.C. Nahta Member; M. S. Sahoo Member
  • Bench: Full Bench
  • Advocates: Ajit Anekar
  • Result: Dismissed
Referenced Acts & Sections
  • Competition Act, 2002 - Section 4, 19(1)(a), 26(2)
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