Parsoli Motor Works Pvt. Ltd. Vs Bmw India Private Limited And Ors

Competition Commission Of India 30 May 2018 Case No. 11 Of 2018 (2018) 05 CCI CK 0001
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Case No. 11 Of 2018

Hon'ble Bench

Devender Kumar Sikri Chairperson; Sudhir Mital Member; U.C. Nahta Member; G. P. Mittal Member

Final Decision

Dismissed

Acts Referred
  • Competition Act, 2002 - Section 4, 19(1)(a), 26(2)

Judgement Text

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Case Metadata
  • Ck Citation: (2018) 05 CCI CK 0001
  • Coram: Devender Kumar Sikri Chairperson; Sudhir Mital Member; U.C. Nahta Member; G. P. Mittal Member
  • Bench: Full Bench
  • Result: Dismissed
Referenced Acts & Sections
  • Competition Act, 2002 - Section 4, 19(1)(a), 26(2)
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