Jasper Lnfotech Private Limited (Snapdeal) Vs Kaff Appliances (India) Pvt. Ltd. (Kaff)

Competition Commission Of India 15 Jan 2019 Case No. 61 Of 2014 (2019) 01 CCI CK 0005
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Case No. 61 Of 2014

Hon'ble Bench

Ashok Kumar Gupta Chairperson; Augustine Peter Member; U. C. Nahta Member

Advocates

Gautam Shahi, Pranav Mehra, Jitender Malik, Deepak Anand, Kamlesh Anand, Malvika Anand

Final Decision

Disposed Of

Acts Referred
  • Competition Act, 2002 - Section 3(1), 3(4), 3(4)(e), 3(4)(d), 19(3), 19(1)(a), 26(7), 48

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 01 CCI CK 0005
  • Coram: Ashok Kumar Gupta Chairperson; Augustine Peter Member; U. C. Nahta Member
  • Bench: Full Bench
  • Advocates: Gautam Shahi, Pranav Mehra, Jitender Malik, Deepak Anand, Kamlesh Anand, Malvika Anand
  • Result: Disposed Of
Referenced Acts & Sections
  • Competition Act, 2002 - Section 3(1), 3(4), 3(4)(e), 3(4)(d), 19(3), 19(1)(a), 26(7), 48
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