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Vijay Bishnoi Vs M/S Responsive Industries Ltd. And Ors

Case No: Reference Case No. 08 Of 2014

Date of Decision: Sept. 21, 2016

Acts Referred: Competition Act, 2002 — Section 3, 3(1), 3(3)(a), 3(3)(d), 19(1)(b), 26(1), 26(6)

Hon'ble Judges: Devender Kumar Sikri Chairperson, S. L. Bunker Member, Sudhir Mital Member, Augustine Peter Member, M.S. Sahoo Member, G.P. Mittal Member

Bench: Full Bench

Advocate: M. M. Sharma, Deepika Rajpal, Abhishek Agarwal, Alok Dhir, Apoorve Karol, Vaibhav Tyagi, Arvind Goenka, K. K. Sinha, Praveen Kumar

Final Decision: Dismissed

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Judgement