Sowil Limited Vs Hexagon Geosystems India Pvt. Ltd.

Competition Commission Of India 26 Aug 2020 Case No. 14 Of 2020 (2020) 08 CCI CK 0001
Bench: Full Bench
Acts Referenced

Judgement Snapshot

Case Number

Case No. 14 Of 2020

Hon'ble Bench

Ashok Kumar Gupta Chairperson; Sangeeta Verma Member; Bhagwant Singh Bishnoi Member

Acts Referred
  • Competition Act, 2002 - Section 3, 3(1), 3(3), 4, 19(1)(a), 26(2)

Judgement Text

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Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2020) 08 CCI CK 0001
  • Coram: Ashok Kumar Gupta Chairperson; Sangeeta Verma Member; Bhagwant Singh Bishnoi Member
  • Bench: Full Bench
Referenced Acts & Sections
  • Competition Act, 2002 - Section 3, 3(1), 3(3), 4, 19(1)(a), 26(2)
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