Yashoda Hospital And Research Centre Ltd Vs India Bulls Financial Services Ltd

Competition Commission Of India 22 Mar 2011 Case No. 12 Of 2010 (2011) 03 CCI CK 0002
Bench: Full Bench
Acts Referenced

Judgement Snapshot

Case Number

Case No. 12 Of 2010

Hon'ble Bench

Dhanendra Kumar, J; R. Prasad Member; H.C. Gupta Member; P.N. Parashar Member; Geeta Gouri Member; Anurag Goel Member; M.L. Tayal Member

Acts Referred
  • Competition Act, 2002 - Section 2(b), 2(h), 2(m), 3, 3(1), 3(2), 3(3), 3(3)(a), 3(3)(b), 3(4), 4, 4(1), 4(2)(a)(i), 16, 18, 19, 19(3), 19(3)(a), 19(3)(d), 26, 26(1), 26(2), 26(3), 26(4), 26(5), 26(6), 26(7), 26(8), 27, 33

Judgement Text

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Case Metadata
  • Ck Citation: (2011) 03 CCI CK 0002
  • Coram: Dhanendra Kumar, J; R. Prasad Member; H.C. Gupta Member; P.N. Parashar Member; Geeta Gouri Member; Anurag Goel Member; M.L. Tayal Member
  • Bench: Full Bench
Referenced Acts & Sections
  • Competition Act, 2002 - Section 2(b), 2(h), 2(m), 3, 3(1), 3(2), 3(3), 3(3)(a), 3(3)(b), 3(4), 4, 4(1), 4(2)(a)(i), 16, 18, 19, 19(3), 19(3)(a), 19(3)(d), 26, 26(1), 26(2), 26(3), 26(4), 26(5), 26(6), 26(7), 26(8), 27, 33
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