Jagmohan Chhabra And Ors. Vs Unitech Ltd.

Competition Commission Of India 8 Nov 2011 Case No. 27 Of 2011 (2011) 11 CCI CK 0011
Bench: Full Bench
Acts Referenced

Judgement Snapshot

Case Number

Case No. 27 Of 2011

Hon'ble Bench

Ashok Chawla Chairperson; R. Prasad Member; Anurag Goel Member; M.L. Tayal Member

Acts Referred
  • Competition Act, 2002 - Section 2(h), 2(r), 3(4), 4, 19(1)(a), 19(4), 19(4)(g), 19(4)(m), 26(1), 26(2)

Judgement Text

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Case Metadata
  • Citation: (2012) CompLR 24 (CCI)
  • Ck Citation: (2011) 11 CCI CK 0011
  • Coram: Ashok Chawla Chairperson; R. Prasad Member; Anurag Goel Member; M.L. Tayal Member
  • Bench: Full Bench
Referenced Acts & Sections
  • Competition Act, 2002 - Section 2(h), 2(r), 3(4), 4, 19(1)(a), 19(4), 19(4)(g), 19(4)(m), 26(1), 26(2)
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