CP Cell, Directorate General Ordnance Service Vs M/s Sankeshwar Synthetics Pvt. Ltd And Anr.

Competition Commission Of India 20 May 2021 Ref. Case No. 01 Of 2020 (2021) 05 CCI CK 0004
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Ref. Case No. 01 Of 2020

Hon'ble Bench

Ashok Kumar Gupta Chairperson; Sangeeta Verma Member; Bhagwant Singh Bishnoi Member

Final Decision

Disposed Of

Acts Referred
  • Competition Act, 2002 - Section 3, 3(1), 3(3)(d), 19(1)(b), 26(1), 26(2)

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 05 CCI CK 0004
  • Coram: Ashok Kumar Gupta Chairperson; Sangeeta Verma Member; Bhagwant Singh Bishnoi Member
  • Bench: Full Bench
  • Result: Disposed Of
Referenced Acts & Sections
  • Competition Act, 2002 - Section 3, 3(1), 3(3)(d), 19(1)(b), 26(1), 26(2)
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