Shravan Yadav And Others Vs Volleyball Federation Of India And Another

Competition Commission Of India 3 Jun 2021 Case No. 01 of 2019 (2021) 06 CCI CK 0001
Bench: Full Bench
Acts Referenced

Judgement Snapshot

Case Number

Case No. 01 of 2019

Hon'ble Bench

Ashok Kumar Gupta, Chairperson; Sangeeta Verma, Member; Bhagwant Singh Bishnoi, Member

Advocates

Ashish Kothari, Jayant Kumar, Sandeep Bisht, Raman Grover

Acts Referred
  • Competition Act, 2002 - Section 2(1), 2(h), 2(l), 2(r), 2(s), 2(t), 3, 3(4), 3(4)(d), 4, 4(2)(a)(i), 4(2)(b)(i), 4(2)(c), 19(1)(a), 26(1)

Judgement Text

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Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2021) 06 CCI CK 0001
  • Coram: Ashok Kumar Gupta, Chairperson; Sangeeta Verma, Member; Bhagwant Singh Bishnoi, Member
  • Bench: Full Bench
  • Advocates: Ashish Kothari, Jayant Kumar, Sandeep Bisht, Raman Grover
Referenced Acts & Sections
  • Competition Act, 2002 - Section 2(1), 2(h), 2(l), 2(r), 2(s), 2(t), 3, 3(4), 3(4)(d), 4, 4(2)(a)(i), 4(2)(b)(i), 4(2)(c), 19(1)(a), 26(1)
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