Mr. Sampathrao Sudhakar Vs Shriram City Union Finance Limited

Competition Commission Of India 30 Jun 2021 Case No. 08 of 2020 (2021) 06 CCI CK 0008
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Case No. 08 of 2020

Hon'ble Bench

Ashok Kumar Gupta, Chairperson; Sangeeta Verma, Member; Bhagwant Singh Bishnoi, Member

Final Decision

Dismissed

Acts Referred
  • Competition Act, 2002 - Section 2(f)(ii), 2(u), 3, 4, 4(1), 4(2)(a), 19(l)(a), 21A, 26(2), 33
  • Reserve Bank of India Act, 1934 - Section 45(1A)
  • Competition Commission of India (General) Regulations, 2009 - Regulation 35

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 06 CCI CK 0008
  • Coram: Ashok Kumar Gupta, Chairperson; Sangeeta Verma, Member; Bhagwant Singh Bishnoi, Member
  • Bench: Full Bench
  • Result: Dismissed
Referenced Acts & Sections
  • Competition Act, 2002 - Section 2(f)(ii), 2(u), 3, 4, 4(1), 4(2)(a), 19(l)(a), 21A, 26(2), 33
  • Reserve Bank of India Act, 1934 - Section 45(1A)
  • Competition Commission of India (General) Regulations, 2009 - Regulation 35
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